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Delhi HC Directs UGC to Ensure Setting Up of Grievance Cell in All Varsities - (06 Feb 2017)

Delhi High Court has directed University Grants Commission (UGC) to ensure that all colleges and universities, including capital’s Delhi University (DU), set up a grievance redressal committee (GRC) for students within four months.

Tags : DELHI HIGH COURT   UNIVERSITY GRANTS COMMISSION  

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