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Bombay HC Rules 'Sindur & Mangalsutra' Don’t Constitute Valid Marriage - (06 Feb 2017)

Bombay High Court, while stressing on importance of proper ceremonies and “due form” for a legal union between man and woman, has ruled that, mere physical relationship coupled with sindur and mangalsutra don’t constitute a valid marriage.

Tags : BOMBAY HIGH COURT   SINDUR   MANGALSUTRA  

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