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Karnataka HC Expresses Concern Over Shortage of Women in Police Force - (06 Feb 2017)

Karnataka High Court, while observing that number of women in State Police Force is not enough to deal with crimes against women, who constitute about 50% of total population, has asked State to come out with data on policewomen, and an action plan to enhance their number in force.

Tags : KARNATAKA HIGH COURT   WOMEN   POLICE FORCE  

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