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Madras HC Junks Plea to Detain Vessels in Chennai Oil Spill Case - (06 Feb 2017)

Madras HC, while wondering under what law could Court order detention of two ships that collided off Ennore Port resulting in a major oil spill into the sea, has disposed of petition noting that it's for Central and State Government to take appropriate steps.

Tags : MADRAS HC   CHENNAI OIL SPILL   ENNORE PORT  

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