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Delhi HC: DDCA Badly Need Administrative Reforms - (06 Feb 2017)

Delhi High Court, while passing a slew of directions on lines of Supreme Court which has put in place several parameters for administration and running of apex cricket body BCCI, has said reforms are "badly needed" in governance and functioning of DDCA.

Tags : DELHI HIGH COURT   SUPREME COURT   BCCI   DDCA  

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