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Bombay High Court Rejects Plea to Suspend Conviction of NCPS Poll Aspirant - (06 Feb 2017)

Bombay High Court has refused to suspend conviction of a Pune-based NCP member in an attempt to murder case, to allow him to file nomination for upcoming Pimpri-Chinchwad Municipal Corporation election.

Tags : BOMBAY HIGH COURT   NCPS   ELECTION  

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