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Supreme Court: “If You Don't Vote, Then You Have "No Right" To Question Or Blame Government” - (06 Feb 2017)

Supreme Court, while observing that Court cannot pass a sweeping order on encroachments in a matter involving all states, has said that ‘If a person does not cast his vote, then he has no right to question the government’.

Tags : SUPREME COURT   VOTE   ENCROACHMENTS  

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