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TRAI Gives Clean Cheat to Jio’s Happy New Year Plan - (03 Feb 2017)

Telecom Regulatory Authority of India (TRAI) has given a clean chit to billionaire Mukesh Ambani-run firm Jio’s free voice calling and data plan on its mobile services, saying that scheme is not a violation of the regulatory guidelines on promotional offers.

Tags : TELECOM REGULATORY AUTHORITY OF INDIA. JIO   MUKESH AMBANI  

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