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Bombay HC Slams RBI For Not Exchanging Old Notes in Deceased’s Locker - (03 Feb 2017)

Bombay High Court came down heavily on Reserve Bank of India (RBI) for not complying with its order to change demonetised currency notes totalling Rs 14 lakh that had been kept in a private bank’s locker belonging to deceased man.

Tags : BOMBAY HIGH COURT   RESERVE BANK OF INDIA  

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