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Bombay HC Asks Police Not to Take Action Against VCA For Norms Violation - (03 Feb 2017)

Bombay High Court has directed police not to take any coercive action against Vidarbha Cricket Association (VCA) officials for alleged fire-safety and traffic violations during India-England T20 cricket match on January 29.

Tags : BOMBAY HIGH COURT   VIDARBHA CRICKET ASSOCIATION  

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