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Bombay HC Denies Bail to Chintan Upadhyay in Double Murder Case - (03 Feb 2017)

Bombay High Court, while rejecting bail to Chintan Upadhyay in case of double murder of his artist wife Hema Upadhyay and her lawyer Haresh Bhambani, has observed that it is prima facie "probably a contract killing" as he "nurtured a grudge and had mentioned in a diary of wanting to eliminate her".

Tags : BOMBAY HIGH COURT   CHINTAN UPADHYAY   CONTRACT KILLING  

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