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Govt Proposes to Exemption Of Long Term Capital Gains Tax Only If STT Is Chargeable - (02 Feb 2017)

Government has proposed to provide tax exemption on income arising from transfer of long capital asset acquired on or after 01/10/2004, only if acquisition of shares is chargeable to Security Transaction Tax.

Tags : BUDGET 2017-18   UNION BUDGET   RAIL BUDGET   ARUN JAITLEY   FINANCE MINISTER  

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