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MP High Court Salms Chouhan Over Vyapam Scam Allegations - (14 Sep 2015)

Madhya Pradesh High Court has slammed Chouhan over Vyapam scam allegations and said that it shall draw “adverse inference” if chief minister Shivraj Singh Chouhan fails to reply within a week on allegations of persecution leveled against him by Vyapam whistleblower Dr Anand Rai.

Tags : MADHYA PRADESH HIGH COURT  VYAPAM  

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