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Govt Proposes To Increase Threshold Limits For Maintenance Of Books Of Account - (02 Feb 2017)

Government has proposed to increase threshold limits for maintenance of books of account in case of individuals and Hindu Undivided Family of income and total sales or turnover or gross receipts, etc from Rs 1.20 lakh to 2.50 lakh, and from 10 lakh to 25 lakh respectively.

Tags : BUDGET 2017-18   UNION BUDGET   RAIL BUDGET   ARUN JAITLEY   FINANCE MINISTER  

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