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Govt Proposes 5% TDS on House Rent Payable to Residents by Individuals / HUFs - (02 Feb 2017)

Government has proposed 5% TDS on House Rent Payable exceeding fifty thousand rupees for a month or part of month during previous year to Resident by Individuals / HUFs other than those covered under Tax Audit process.

Tags : BUDGET 2017-18   UNION BUDGET   RAIL BUDGET   ARUN JAITLEY   FINANCE MINISTER  

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