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Gujarat HC Notices CBI on IPS Officer’s Plea Seeking Copy of Chargesheet in Ishrat Jahan Case - (02 Feb 2017)

Gujarat HC has issued notice to CBI on a petition moved by IPS officer Satish Verma, seeking a copy of second chargesheet in Ishrat Jahan encounter case.

Tags : GUJARAT HC   ISHRAT JAHAN ENCOUNTER CASE  

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