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Bombay High Court, Pune Techie Murder Case Delhi HC Slams Govt Over Inaction to Remove Encroachments - (02 Feb 2017)

Delhi High Court has said Government and its various authorities appeared to be “not interested in our heritage” as monuments in Mehrauli Archaeological Park were either encroached upon or in a dilapidated state.

Tags : DELHI HIGH COURT   HERITAGE SITES   ENCROACHMENTS  

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