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Rajasthan HC Appoints Coordinator and Selection Committees for Upcoming Domestic Season of BCCI - (14 Sep 2015)

Rajasthan High Court on appeal by Rajasthan cricketers seeking solution to deadlock between RCA and BCCI, has cleared decks for participation of players from state in upcoming domestic season of BCCI by appointing a coordinator, Amrit Mathur to run Rajasthan cricket and naming selection committees.

Tags : RAJASTHAN HIGH COURT  BCCI  

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