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Delhi HC Grants Divorce For Denial of ‘Conjugal Bliss’ - (02 Feb 2017)

Delhi High Court has upheld a Trial Court's verdict granting divorce to a man on grounds that his wife had denied him "conjugal bliss" for about two months after their marriage and had levelled unproved allegations of adultery.

Tags : DELHI HIGH COURT   CONJUGAL BLISS   DIVORCE  

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