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Supreme Court: All Three BCCI Representatives Enjoy Equal Status At Upcoming ICC Meet - (02 Feb 2017)

Supreme Court has confirmed that BCCI Joint Secretary Amitabh Choudhary, Treasurer Anirudh Chaudhry and Vikram Limaye, MD and CEO of IDFC Ltd and member of Apex-Court appointed four-member Committee of Administrators (CoA), will "enjoy equal status" at ICC meet scheduled in Feb. 2017.

Tags : SUPREME COURT   BCCI   ICC MEET  

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