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Government Hikes Excise Duty on Cigarettes, Tobacco, Pan Masala - (01 Feb 2017)

Government has increased excise duty on cigars and cheroots to 12.5%, on pan masala to 9%, and on other unmanufactured tobacco to 8.3%.

Tags : GOVERNMENT   EXCISE DUTY   CIGARS   PAN MASALA   TOBACCO  

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