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Union Budget 2017-18: Key Updates - (01 Feb 2017)

#Income Tax rate for annual income between Rs 2.5 lakh to 5 lakh reduced to 5% from 10%. #Zero tax liability for people with annual income of Rs 3 lakh

Tags : BUDGET 2017-18   UNION BUDGET   RAIL BUDGET   ARUN JAITLEY   FINANCE MINISTER  

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