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Madras HC Notices Secretary of Prez, Former SC Judge Over PETA Award - (01 Feb 2017)

Madras High Court has ordered notice to Secretary to President Pranab Mukherjee and a Former Supreme Court Judge K S Radhakrishnan Panicker on a petition seeking a direction to latter to return “Man of the year” award which he received from People for the Ethical Treatment of Animals (PETA) India.

Tags : MADRAS HC   PRESIDENT PRANAB MUKHERJEE   FORMER SUPREME COURT JUDGE   PETA AWARD  

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