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Jallikattu Law Gets President’s Assent - (01 Feb 2017)

President Pranab Mukherjee has given his assent to Prevention of Cruelty to Animals (Tamil Nadu Amendment) Act, 2017, that allows conduct of Jallikattu.

Tags : JALLIKATTU   PREVENTION OF CRUELTY TO ANIMALS (TAMIL NADU AMENDMENT) ACT  

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