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H-1B Visa Reform Bill Introduced in US House of Representatives, Proposes Minimum Pay Be Doubled - (31 Jan 2017)

H-1B Visa Reform Bill has been introduced in US House of Representatives which among other things calls for more than doubling minimum salary of H-1B visa holders to $130,000. Source: News18

Tags : H-1B   US   HOUSE OF REPRESENTATIVES   MINIMUM SALARY  

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