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Rajasthan High Court Stays Self-Styled Godman Asaram Case Hearing in Jail - (14 Sep 2015)

Rajasthan High Court has stayed its own notification issued in regard to hearing of rape case against self-styled godman Asaram in Jodhpur jail only, on a plea challenging High Court notification, terming it as illegal and bad.

Tags : RAJASTHAN HIGH COURT  ASARAM  

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