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Delhi HC Seeks Statutory Norms Allowing Commercial Outlets At Petrol Pumps - (31 Jan 2017)

Delhi High Court has asked Ministry of Petroleum and Natural Gas to inform it about its statutory rules under which commercial outlets are being allowed to operate at petrol pumps.

Tags : DELHI HIGH COURT   MINISTRY OF PETROLEUM AND NATURAL GAS   COMMERCIAL OUTLETS   PETROL PUMPS  

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