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Bombay HC Disposes Plea Alleging Molestation of Tribal Women by Police - (31 Jan 2017)

Bombay High Court has disposed of a petition filed by an activist, which alleged that two tribal women from Chhattisgarh had been molested by Gadchiroli police.

Tags : BOMBAY HIGH COURT   MOLESTATION   TRIBAL WOMEN   POLICE  

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