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Bombay HC: Defreeze Indira Jaisingh’s NGO Domestic Accounts - (31 Jan 2017)

Bombay High Court has ordered domestic accounts of Former Additional Solicitor of India, Indira Jaisingh’s NGO The Lawyers Collective be de-freezed.

Tags : BOMBAY HIGH COURT   INDIRA JAISINGH   NGO  

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