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Supreme Court: More Works, Hence More Rooms For CM Akhilesh Yadav - (31 Jan 2017)

Supreme Court, while justifying allotment of two official residences for Chief Minister Akhilesh Yadav in poll-bound Uttar Pradesh, has said “As his work increases, he will need more room.”

Tags : SUPREME COURT   AKHILESH YADAV   OFFICIAL RESIDENCES  

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