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Delhi Court: Arvind Kejriwal Must Face Trial in Defamation Case Filed by Arun Jaitley - (30 Jan 2017)

A Delhi Court has said that Chief Minister Arvind Kejriwal must face trial in a criminal defamation case filed against him by Finance Minister Arun Jaitley.

Tags : DELHI COURT   ARVIND KEJRIWAL   DEFAMATION   ARUN JAITLEY  

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