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Supreme Court on Judicial Vacancies: 'We Cannot Run Away From Our Own Cause' - (30 Jan 2017)

Supreme Court, while noting that “we cannot run away from our own cause”, has refused to heed to Centre's urging to stop hearing a batch of writ petitions filed by citizens on yawning number of judicial vacancies in High Courts across the country and delay on part of Government to fill them up.

Tags : SUPREME COURT   JUDICIAL VACANCIES   WRIT PETITIONS  

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