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NCDRC Orders Unitech to Pay compensation for Delivery Delay - (30 Jan 2017)

National Consumer Disputes Redressal Commission (NCDRC) has directed Unitech Hi-Tech Developers to pay over Rs 3 crore to a couple for failing to give them possession of an apartment booked under one of its housing projects at Noida in 2010.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   UNITECH HI-TECH DEVELOPERS  

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