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Punjab & Haryana HC: ‘Paramilitary Jawans’ Are Akin to Soldiers in Indian Army - (30 Jan 2017)

Punjab and Haryana High Court has held that work of paramilitary jawan is "arduous and akin to soldiers in Indian Army", and hence it calls for a higher degree of discipline for paramilitary forces as compare to police force.

Tags : PUNJAB AND HARYANA HIGH COURT   INDIAN ARMY   PARAMILITARY JAWANS’  

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