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Supreme Court Agrees to Hear All Pleas Concerning Jallikattu on January 31 - (27 Jan 2017)

Supreme Court has said that all applications challenging Tamil Nadu's amendment of Prevention of Cruelty to Animals Act of 1960, allowing the conduct of jallikattu, will be heard on January 31.

Tags : SUPREME COURT   JALLIKATTU   PREVENTION OF CRUELTY TO ANIMALS ACT  

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