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NGT Seeks Possibility of Intercepting Drains Discharging Polluted Sewage in Ganga - (27 Jan 2017)

National Green Tribunal (NGT) has asked various stakeholders if it is possible to intercept all drains which discharge grossly polluting sewage in river Ganga, and if not, what other solution is there.

Tags : NATIONAL GREEN TRIBUNAL   GANGA  

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