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Madras HC Stays Income Tax Case Against Chidambaram, Family - (27 Jan 2017)

Madras High Court has stayed proceedings initiated by Income Tax Department against former Union Minister P. Chidambaram, his wife and Senior Advocate Nalini Chidambaram, son Karti and daughter-in-law Srinidhi.

Tags : MADRAS HIGH COURT   P. CHIDAMBARAM   INCOME TAX  

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