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Bombay HC Expresses Displeasure Over Slow Pace of Probe in Dabholkar Murder Case - (27 Jan 2017)

Bombay High Court has expressed its unhappiness over pace of progress in Narendra Dabholkar and Govind Pansare murder cases even as CBI informed Court that Scotland Yard has refused to help in forensic probe on ground that there was no pact between UK and India for sharing such data.

Tags : BOMBAY HIGH COURT   NARENDRA DABHOLKAR   SCOTLAND YARD  

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