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Bombay HC Stays ED’s Order to Freeze All Demat A/Cs of Accused in NSEL Fraud - (24 Jan 2017)

Bombay High Court has stayed an order passed by Enforcement Directorate (ED) freezing all demat accounts and investments of Jignesh Shah-promoted company, 63 Moons Technologies Limited, in share market.

Tags : BOMBAY HIGH COURT   NSEL FRAUD   63 MOONS TECHNOLOGIES LIMITED  

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