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Bombay HC Directs ACB to Probe Allegation of Corruption In Traffic Police Dept - (24 Jan 2017)

Bombay High Court has directed Additional Director General of Maharashtra's Anti Corruption Bureau (ACB) to supervise an inquiry into corruption charges leveled by a Head Constable against Traffic Police across the city and outside.

Tags : BOMBAY HIGH COURT   ANTI CORRUPTION BUREAU  

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