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Delhi HC Stays CIC’s Order on PM Modi DU Degree Case - (24 Jan 2017)

Delhi High Court has stayed an order of Central Information Commission (CIC) that directed Delhi University to allow inspection of records of all students who had passed B.A. examination in 1978, which is when Prime Minister Narendra Modi had cleared it.

Tags : DELHI HIGH COURT   CENTRAL INFORMATION COMMISSION   PM   MODI   DU  

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