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Supreme Court Sets Nine Months Deadline For Centre to Roll Out New TB Drug Regimen - (24 Jan 2017)

Supreme Court, while observing that it will be “grossly criminal” to continue administering medicines under an “unsafe” regimen to Tuberculosis (TB) patients in country, has set a deadline of nine months for Union Government to switch to daily dosage regimen.

Tags : SUPREME COURT   TUBERCULOSIS   DRUG REGIMEN  

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