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Supreme Court Orders CBI to Investigate Allegations Against Ex-Chief in Coal, 2G Scams - (23 Jan 2017)

Supreme Court has ordered CBI to inquire into allegations that Agency’s Former Chief, Ranjit Sinha, scuttled investigations into coal and 2G scams.

Tags : SUPREME COURT   RANJIT SINHA   CBI   2G SCAM  

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