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Bombay HC Rules 'Taunting One's Wife For Lack of English Speaking Skills Not Cruelty' - (23 Jan 2017)

Bombay High Court while granting bail to a man charged with abetment to suicide of his deceased wife, has ruled that taunting a wife and ridiculing her lack of English speaking skills don't amount to cruelty under the law.

Tags : BOMBAY HIGH COURT   CRUELTY   ENGLISH SPEAKING SKILLS  

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