Calcutta High Court's Judge Suspends Video-Conferencing Due to Lack of Decorum  ||  Supreme Court Issues Directions for Ensuring Toilet Facilities in Court Premises  ||  Kerala High Court: Body Shaming is Not Acceptable in Our Society  ||  Delhi HC Grants Custody Parole to Tahir Hussain for Subscribing Oath & Filing Nomination Papers  ||  Calcutta High Court Pulls State Government Over Lack of Funds  ||  Delhi HC: AO Needs to be Satisfied that Accommodation Entries in Show Cause Notice Exist  ||  AP HC: Supply of Solar Generating Power Station is Not Works Contract  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  P&H HC: Woman Can Terminate Pregnancy without Consent of Husband When Living Separately    

NGT Orders Inspection of NBCC Redevelopment Project in Southwest Delhi - (23 Jan 2017)

National Green Tribunal (NGT) has directed a surprise inspection at redevelopment project being carried out by state-run National Buildings Construction Corporation (NBCC) at East Kidwai Nagar in southwest Delhi.

Tags : NATIONAL GREEN TRIBUNAL   NATIONAL BUILDINGS CONSTRUCTION CORPORATION  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved