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PMGKD Scheme Amended to Exclude Co-operative Banks From Accepting Deposits - (23 Jan 2017)

Central Government has amended Pradhan Mantri Garib Kalyan Deposit Scheme (PMGKDS), 2016 to exclude Co-operative Banks from accepting deposits under PMGKDS, 2016.

Tags : PRADHAN MANTRI GARIB KALYAN DEPOSIT SCHEME   CO-OPERATIVE BANKS  

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