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Bombay HC Quashes Court’s Order to Send Woman Lawyer in Police Custody in MCOCA Case - (23 Jan 2017)

Bombay High Court has quashed as "totally perverse'' an order of a Special Court in Pune that last month sent a woman lawyer straight away to judicial custody for allegedly "harbouring offenders'' in a case of organized crime.

Tags : BOMBAY HIGH COURT   WOMAN LAWYER   MCOCA CASE  

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