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Punjab & Haryana HC Seeks Status Report on Female Attendants in School Buses - (23 Jan 2017)

Punjab and Haryana High Court has directed Punjab and Haryana to apprise Court within three months whether provisions made for female attendants in vehicles ferrying girls in two States are being followed or not.

Tags : PUNJAB AND HARYANA HIGH COURT   FEMALE ATTENDANTS   SCHOOL BUSES  

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