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Supreme Court Appointed Panel Calls For Tough Action to Tackle Poor Air Quality in Delhi NCR - (23 Jan 2017)

Supreme Court appointed Environment Pollution (Prevention and Control) Authority (EPCA) has asked officials to immediately enforce Graded Response Action under “very poor” category for Delhi and “moderate poor” for NCR.

Tags : SUPREME COURT   ENVIRONMENT POLLUTION (PREVENTION AND CONTROL) AUTHORITY   GRADED RESPONSE ACTION  

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