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Supreme Court Directs BCCI Chief Executive To Take Charge For Interim Period - (23 Jan 2017)

Supreme Court has directed that BCCI Chief Executive Rahul Johri will be the caretaker head of Board until the committee of administrators is appointed by Court, which is likely at next hearing on January 24.

Tags : SUPREME COURT   BCCI   LODHA PANEL   BCCI CHIEF EXECUTIVE  

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